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C/M Bishop Westcott School Thru' ... vs Sanjay David Singh
2014 Latest Caselaw 4895 ALL

Citation : 2014 Latest Caselaw 4895 ALL
Judgement Date : 25 August, 2014

Allahabad High Court
C/M Bishop Westcott School Thru' ... vs Sanjay David Singh on 25 August, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 44104 of 2014
 

 
Petitioner :- C/M Bishop Westcott School Thru' Manager & 2 Others
 
Respondent :- Sanjay David Singh
 
Counsel for Petitioner :- A.D. Saunders
 
Counsel for Respondent :- Anmol Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

 Sri Manoj Srivastava, learned counsel has put in appearance on behalf of respondent no.1 and has filed vakalatnama on his behalf which is taken on record.

As prayed, put up this matter on 28.8.2014 as fresh to enable the learned counsel for the  petitioners  to file amendment application. 

Order Date :- 25.8.2014

SKM

 

 

 
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