Hasmat Ali And Anr vs State Of U.P. Thru Secretary Home ...
2014 Latest Caselaw 4886 ALL

Citation : 2014 Latest Caselaw 4886 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Hasmat Ali And Anr vs State Of U.P. Thru Secretary Home ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3838 of 2004
 

 
Petitioner :- Hasmat Ali And Anr
 
Respondent :- State Of U.P. Thru Secretary Home And 5 Ors
 
Counsel for Petitioner :- Farooq Ayyub,B.Q Siddiqui
 
Counsel for Respondent :- C.S.C,Virendra Kumar Shukla
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

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