Vinod vs State Of U.P.
2014 Latest Caselaw 4885 ALL

Citation : 2014 Latest Caselaw 4885 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Vinod vs State Of U.P. on 25 August, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2553 of 2005
 

 
Appellant :- Vinod
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raghuraj Kishore,Amit Mishra,Brijesh Sahai,C.S. Kushwaha,M.P. Yadav,Nitin Srivastava,S.C. Kushwaha,Samit Gopal,Smt. P. Singh
 
Counsel for Respondent :- Govt. Advocate,V.M. Zaidi
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

As two second bail applications have been filed by the two different counsel, they may do the needful in the matter.

List in week commencing 8.9.2014.

Order Date :- 25.8.2014

Rkb

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