Manoj vs State Of U.P.
2014 Latest Caselaw 4860 ALL

Citation : 2014 Latest Caselaw 4860 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Manoj vs State Of U.P. on 22 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26899 of 2014
 

 
Applicant :- Manoj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is the second bail application. The first bail application of the applicant was dismissed in default by Hon'ble Anil Kumar Sharma, J.

List with previous papers before the appropriate Bench at an early date.

Order Date :- 22.8.2014

Ajay

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