Rinmat Regional Management & ... vs Valuation Officer Income Tax ...
2014 Latest Caselaw 4852 ALL

Citation : 2014 Latest Caselaw 4852 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Rinmat Regional Management & ... vs Valuation Officer Income Tax ... on 22 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 526 of 2010
 

 
Petitioner :- Rinmat Regional Management & Technical Literary Society
 
Respondent :- Valuation Officer Income Tax Office And Others
 
Counsel for Petitioner :- Rakesh Ranjan Agrawal,Suyash Agarwal,Suyash Agrawal
 
Counsel for Respondent :- Asgi,Ashok Kumar,B.Agrawal,Csc-It Dept.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The cases of Sri Suyash Agarwal, learned counsel for the petitioner are adjourned till 22.08.2014.

List thereafter.

Order Date :- 22.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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