Smt. Arti & Another vs State Of U.P. Through Secy. Deptt. ...
2014 Latest Caselaw 4848 ALL

Citation : 2014 Latest Caselaw 4848 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Smt. Arti & Another vs State Of U.P. Through Secy. Deptt. ... on 22 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 78388 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 5407 of 2014
 

 
Petitioner :- Smt. Arti & Another
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Home Lko. & Ors.
 
Counsel for Petitioner :- Manjeet Singh
 
Counsel for Respondent :- Govt. Advocate,Onkar Nath Singh Rathore
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

List in the next cause list.

Order Date :- 22.8.2014

RPD

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