Sangam Investments Ltd. ... vs Commissioner Of Income Tax ...
2014 Latest Caselaw 4836 ALL

Citation : 2014 Latest Caselaw 4836 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Sangam Investments Ltd. ... vs Commissioner Of Income Tax ... on 22 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 3 of 2003
 

 
Appellant :- Sangam Investments Ltd. Allahabad
 
Respondent :- Commissioner Of Income Tax Allahabad
 
Counsel for Appellant :- R.S. Agrawal
 
Counsel for Respondent :- Csc,R.K.Upadhyay
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Put up this case on Monday i.e. 25.08.2014, for further hearing.

The necessary case laws shall be supplied by the learned counsel for the appellant.

Order Date :- 22.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App