Rajesh Agarwal Huf vs The Commissioner, Income Tax And ...
2014 Latest Caselaw 4820 ALL

Citation : 2014 Latest Caselaw 4820 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Rajesh Agarwal Huf vs The Commissioner, Income Tax And ... on 22 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 795 of 2012
 

 
Appellant :- Rajesh Agarwal Huf
 
Respondent :- The Commissioner, Income Tax And Another
 
Counsel for Appellant :- Rakesh Ranjan Agarwal,Suyash Agarwal
 
Counsel for Respondent :- C.S.C., I.T.,Govind Krishna
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The cases of Sri Suyash Agarwal, learned counsel for the appellant are adjourned till 22.08.2014.

List thereafter.

Order Date :- 22.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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