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Commissioner Of Income Tax, ... vs Smt. Brinda Arneja Meerut
2014 Latest Caselaw 4804 ALL

Citation : 2014 Latest Caselaw 4804 ALL
Judgement Date : 22 August, 2014

Allahabad High Court
Commissioner Of Income Tax, ... vs Smt. Brinda Arneja Meerut on 22 August, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 295 of 2005
 

 
Appellant :- Commissioner Of Income Tax, Meerut And Another
 
Respondent :- Smt. Brinda Arneja Meerut
 
Counsel for Appellant :- S.C.,A.N.Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G.Krishna,R.K. Upadhyaya,S.Chopra
 
Counsel for Respondent :- R.R. Agarwal,S. Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The cases of Sri Suyash Agarwal, learned counsel for the respondent are adjourned till 22.08.2014.

List thereafter.

Order Date :- 22.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

 

 

 
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