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S/S Vikas Brick Field Thru. ... vs Commissioner Commercial Tax
2014 Latest Caselaw 4722 ALL

Citation : 2014 Latest Caselaw 4722 ALL
Judgement Date : 21 August, 2014

Allahabad High Court
S/S Vikas Brick Field Thru. ... vs Commissioner Commercial Tax on 21 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 250 of 2009
 

 
Applicant :- S/S Vikas Brick Field Thru. Partner Ritesh Kumar
 
Opposite Party :- Commissioner Commercial Tax
 
Counsel for Applicant :- R.D.Gupta
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

It is stated that Sri R.D. Gupta, learned counsel for the applicant has expired.

Office is directed to issue notice to the applicant to engage another counsel.

List after four weeks.

Order Date :- 21.8.2014

SKS

 

 

 
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