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Nikku vs Mallu
2014 Latest Caselaw 4710 ALL

Citation : 2014 Latest Caselaw 4710 ALL
Judgement Date : 21 August, 2014

Allahabad High Court
Nikku vs Mallu on 21 August, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43432 of 2014
 

 
Petitioner :- Nikku
 
Respondent :- Mallu
 
Counsel for Petitioner :- Tripathi B.G. Bhai
 

 
Hon'ble Abhinava Upadhya,J.

 Issue notice to the respondent returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the respondent within a week. 

List after service of notice.

Order Date :- 21.8.2014

SKM

 

 

 
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