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M/S Uday Mannu &Co.; Thru' Its ... vs The Chairman Railway Board New ...
2014 Latest Caselaw 4696 ALL

Citation : 2014 Latest Caselaw 4696 ALL
Judgement Date : 21 August, 2014

Allahabad High Court
M/S Uday Mannu &Co.; Thru' Its ... vs The Chairman Railway Board New ... on 21 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 79 of 2010
 

 
Applicant :- M/S Uday Mannu &Co. Thru' Its Proprietor Village-Agras
 
Opposite Party :- The Chairman Railway Board New Delhi & Others
 
Counsel for Applicant :- Krishna Mohan
 
Counsel for Opposite Party :- Govind Saran
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed by Sri Govind Saran, learned counsel for the respondent, put up on Monday.

Order Date :- 21.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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