Dr. Devendra Kumar vs State Of U.P. And 3 Others
2014 Latest Caselaw 4666 ALL

Citation : 2014 Latest Caselaw 4666 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Dr. Devendra Kumar vs State Of U.P. And 3 Others on 20 August, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 43213 of 2014
 

 
Petitioner :- Dr. Devendra Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anil Tiwari,Arvind Kr. Verma
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Put up this matter on 22nd August, 2014, as fresh, before another Bench, after obtaining nomination from Hon'ble the Chief Justice, showing the name of Sri M.N. Singh, as counsel for respondents.

Order Date :- 20.8.2014

M.A.A.

(A.R. Masoodi, J.) ( S.K. Singh, J.)

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