Commissioner Of Income Tax, ... vs M/S Garhwal Steel And Alloys (P) ...
2014 Latest Caselaw 4656 ALL

Citation : 2014 Latest Caselaw 4656 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Commissioner Of Income Tax, ... vs M/S Garhwal Steel And Alloys (P) ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 466 of 2005
 

 
Appellant :- Commissioner Of Income Tax, Muzaffarnagar And Another
 
Respondent :- M/S Garhwal Steel And Alloys (P) Ltd., Muzaffarnagar
 
Counsel for Appellant :- Sc,A.N. Mahajan,B. Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Steps taken.

Office to proceed.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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