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M/S Avadh Pharma Pvt Ltd. vs M/S Eskag Pharma Pvt. Ltd. Thru' ...
2014 Latest Caselaw 4647 ALL

Citation : 2014 Latest Caselaw 4647 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
M/S Avadh Pharma Pvt Ltd. vs M/S Eskag Pharma Pvt. Ltd. Thru' ... on 20 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 31 of 2008
 

 
Applicant :- M/S Avadh Pharma Pvt Ltd.
 
Opposite Party :- M/S Eskag Pharma Pvt. Ltd. Thru' M.D.
 
Counsel for Applicant :- Ratnesh Kumar Pandey,Vinod Kumar Sharma
 
Counsel for Opposite Party :- Saurabh Srivastava
 

 
Hon'ble Surya Prakash Kesarwani,J.

Sri Vinod Kumar Sharma, learned counsel for the applicant has sent illness slip. Sri Saurabh Srivastava, learned counsel for the opposite party submits that repeatedly this case is being adjourned on the ground of illness slip of the learned counsel for the applicant.

Case is passed over on the illness slip of learned counsel for the applicant.

List peremptorily in the next cause list.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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