Lalman & 3 Others vs Smt. Bal Kumari & 3 Others
2014 Latest Caselaw 4643 ALL

Citation : 2014 Latest Caselaw 4643 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Lalman & 3 Others vs Smt. Bal Kumari & 3 Others on 20 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43094 of 2014
 

 
Petitioner :- Lalman & 3 Others
 
Respondent :- Smt. Bal Kumari & 3 Others
 
Counsel for Petitioner :- V.B. Khare,A.K. Shukla
 
Counsel for Respondent :- Ashish Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Sri Ashish Kumar Srivastava, learned counsel has put in appearance on behalf of respondent no.2.

Issue notice to respondents no.1/1 and 1/2 returnable at an early date.

Learned counsel for the petitioners will take steps for service of notice upon the said respondents within a week.

List after service of notice.

Order Date :- 20.8.2014

SKM

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