Citation : 2014 Latest Caselaw 4621 ALL
Judgement Date : 20 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 3349 of 2012 Petitioner :- Shiv Kumar Respondent :- Commissioner Kanpur Division And Anr. Counsel for Petitioner :- Pankaj Misra,Ashish Agrawal Counsel for Respondent :- C.S.C. Hon'ble Surya Prakash Kesarwani,J.
1. Pursuant to the order dated 21st January, 2013, a supplementary affidavit dated 31st January, 2013 was filed. Today when the matter was taken up, Sri Nimai Dass, learned Standing Counsel prays that a week's time may be granted to file supplementary counter affidavit to the said supplementary affidavit.
2. As prayed a week's time is granted to the respondents to file supplementary counter affidavit to the supplementary affidavit dated 31st January, 2013.
3. List in the next cause list at the top of the list.
Order Date :- 20.8.2014
Mukesh
(Surya Prakash Kesarwani,J. )
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