M/S Hughes Communications India ... vs Commissioner, Commercial Tax
2014 Latest Caselaw 4619 ALL

Citation : 2014 Latest Caselaw 4619 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

M/S Hughes Communications India ... vs Commissioner, Commercial Tax on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 264 of 2009
 

 
Applicant :- M/S Hughes Communications India Ltd
 
Opposite Party :- Commissioner, Commercial Tax
 
Counsel for Applicant :- D.K. Gandhi,R.R. Kapoor
 

 
Hon'ble Surya Prakash Kesarwani,J.

This revision along with connected revisions are listed peremptorily. No one appears on behalf of applicant. Sri B.K. Pandey, learned Standing Counsel is present.

Put up tomorrow along with connected revisions.

Learned Standing counsel shall inform this order in writing to Sri R.R. Kapoor, learned counsel for the applicant.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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