Smt. Savitri Tripathi vs Addl. City Magistrate Second, ...
2014 Latest Caselaw 4616 ALL

Citation : 2014 Latest Caselaw 4616 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Smt. Savitri Tripathi vs Addl. City Magistrate Second, ... on 20 August, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 4464 of 2003
 

 
Petitioner :- Smt. Savitri Tripathi
 
Respondent :- Addl. City Magistrate Second, Lucknow & 2 Ors.
 
Counsel for Petitioner :- Pankaj Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Shri Pankaj Gupta, learned counsel for the petitioner submits that by efflux of time the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 20.8.2014

Muk

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