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Gopal Krishan Tripathi vs Union Of India Thru Secy. And 6 ...
2014 Latest Caselaw 4614 ALL

Citation : 2014 Latest Caselaw 4614 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
Gopal Krishan Tripathi vs Union Of India Thru Secy. And 6 ... on 20 August, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 43253 of 2014
 

 
Petitioner :- Gopal Krishan Tripathi
 
Respondent :- Union Of India Thru Secy. And 6 Others
 
Counsel for Petitioner :- S.K. Pathak
 
Counsel for Respondent :- C.S.C.,A.S.G.I.(2014/10334)
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Learned Standing Counsel prays for time to seek instruction.

Put up this matter tomorrow, as fresh.

Order Date :- 20.8.2014

M.A.A.

(A.R. Masoodi, J.)    ( S.K. Singh, J.)

 

 

 
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