Commissioner Income Tax vs M/S H-One India ...
2014 Latest Caselaw 4611 ALL

Citation : 2014 Latest Caselaw 4611 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Commissioner Income Tax vs M/S H-One India ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 525 of 2008
 

 
Appellant :- Commissioner Income Tax
 
Respondent :- M/S H-One India Pvt.Ltd.(Formerly Hongo India Pvt.Ltd.)Noida
 
Counsel for Appellant :- Dhananjay Awasthi
 
Counsel for Respondent :- Sujeet Kumar
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the appellant.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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