The Commissioner Of Income Tex And ... vs M/S Devan Tyres,
2014 Latest Caselaw 4609 ALL

Citation : 2014 Latest Caselaw 4609 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

The Commissioner Of Income Tex And ... vs M/S Devan Tyres, on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 289 of 2000
 

 
Appellant :- The Commissioner Of Income Tex And Another
 
Respondent :- M/S Devan Tyres,
 
Counsel for Appellant :- A.N. Mahajan,R.K. Upadhya
 
Counsel for Respondent :- Amitabh Agrawal,P.K.Jain
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of learned counsel for the respondent.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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