State Of U.P. Thru' Dy. ... vs Addl. Commissioner/C.C.R.A., ...
2014 Latest Caselaw 4607 ALL

Citation : 2014 Latest Caselaw 4607 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

State Of U.P. Thru' Dy. ... vs Addl. Commissioner/C.C.R.A., ... on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 1956 of 2006
 

 
Petitioner :- State Of U.P. Thru' Dy. Commissioner, Stamp, Saharanpur
 
Respondent :- Addl. Commissioner/C.C.R.A., Saharanpur & Another
 
Counsel for Petitioner :- C.B. Yadav,S.C.
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

List in the next cause list. In the mean time the office shall submit report with regard to the service of notice on the respondent.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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