The Commissioner, Of Income Tax, vs M/S. Rohini Chemical (P) Ltd. ...
2014 Latest Caselaw 4598 ALL

Citation : 2014 Latest Caselaw 4598 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

The Commissioner, Of Income Tax, vs M/S. Rohini Chemical (P) Ltd. ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 275 of 2012
 

 
Appellant :- The Commissioner, Of Income Tax,
 
Respondent :- M/S. Rohini Chemical (P) Ltd. Ghaziabad
 
Counsel for Appellant :- Shambho Chopra,B.J. Agrawal
 
Counsel for Respondent :- P. Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of Sri Piyush Agrawal, learned counsel for the respondent.

List on 28.08.2014.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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