In The Matter Of M/S Seema Ice & Cold ... vs Bank Of Baroda & Others
2014 Latest Caselaw 4597 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- COMPANY PETITION No. - 29 of 1995
 

 
Petitioner :- In The Matter Of M/S Seema Ice & Cold Storage P. Ltd.
 
Respondent :- Bank Of Baroda & Others
 
Counsel for Petitioner :- L.P. Singh,A.K. Gupta,I.P. Singh,Maneesh Mehrotra,Manish Goyal,O.L.S.K. Saxena,O.L.U.S.Patole,R.K. Upadhyay,R.K.Upadhyay,Rajeev Mishra,Sheel Ojha,Shiv Sagar Singh,Sikandar B. Kochar,Swapnil Kumar,V.K. Mishra
 
Counsel for Respondent :- Mukesh Prasad,A.K. Narayana,Arnab Banerji,Ateeq Ahmad Khan,Dhruva Narayana,H. Upadhyay,K.S. Chaudhary,O.L. O.P. Sharma,Pradeep Kumar,Ravindra Singh,S.K. Gupta,S.N. Tiwari,Santosh Kumar Srivastava,Shubham Agarwal
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Subham Agarwal, learned counsel for official liquidator, Sri Manish Mehrotra, counsel for the bidder Sri Rajesh Agarwal, Sri Sheel Ojha, learnedcounsel for bidder Sri PC Sharma, Sri Rajiv Kumar Upadhyaya, learned counsel for the debtor Sri SD Kulshrestha and Sri Swapnil Kumar, counsel for Sri Subhadh Goel.

Sri Subham Agarwal has filed OL Report NO. (JUDL) 230 of 2014 dated 19.8.2014. It is taken on record.

The matter may be listed on 27.8.2014, on which date the aforesaid OL report shall be considered.

Official Liquidator mayalso bring on record the copy of the order which is said to have been passed in Special Appeal No. 679 of2014.

Order Date :- 20.8.2014

SKS