Gangadhar vs Moti Lal Pandey & 5 Others
2014 Latest Caselaw 4594 ALL

Citation : 2014 Latest Caselaw 4594 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Gangadhar vs Moti Lal Pandey & 5 Others on 20 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43005 of 2014
 

 
Petitioner :- Gangadhar
 
Respondent :- Moti Lal Pandey & 5 Others
 
Counsel for Petitioner :- Rajeev Chaddha
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 20.8.2014

SKM

Download the LatestLaws.com Mobile App