Atul Kumar Singh vs State Of U.P. Thru Chief Secretary ...
2014 Latest Caselaw 4593 ALL

Citation : 2014 Latest Caselaw 4593 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Atul Kumar Singh vs State Of U.P. Thru Chief Secretary ... on 20 August, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 4281 of 2003
 

 
Petitioner :- Atul Kumar Singh
 
Respondent :- State Of U.P. Thru Chief Secretary And 2 Ors
 
Counsel for Petitioner :- R.S Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this petition. The writ petition is quite old and pertains to the year 2003. However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 20.8.2014

Muk

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