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Cone Craft Paper (P) Ltd. vs State Of U.P. And Others
2014 Latest Caselaw 4592 ALL

Citation : 2014 Latest Caselaw 4592 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
Cone Craft Paper (P) Ltd. vs State Of U.P. And Others on 20 August, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 438 of 2012
 

 
Petitioner :- Cone Craft Paper (P) Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Krishna Agrawal
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari,P.K. Tripathi
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Two weeks further time is allowed to the petitioner to file a rejoinder affidavit.

List thereafter.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.) 

 

 

 
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