Subhash Singh vs The Central Administrative ...
2014 Latest Caselaw 4591 ALL

Citation : 2014 Latest Caselaw 4591 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Subhash Singh vs The Central Administrative ... on 20 August, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 42929 of 2014
 

 
Petitioner :- Subhash Singh
 
Respondent :- The Central Administrative Tribunal And 3 Others
 
Counsel for Petitioner :- Lalji Chaudhary
 
Counsel for Respondent :- Vivek Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Heard learned counsel for the petitioner and Sri Vivek Singh, learned counsel appearing for respondents.

Judgment reserved.

Order Date :- 20.8.2014

M.A.A.

(A.R. Masoodi, J.) ( S.K. Singh, J.)

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