M/S Durga Trading Company vs State Of U.P. & Another
2014 Latest Caselaw 4590 ALL

Citation : 2014 Latest Caselaw 4590 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

M/S Durga Trading Company vs State Of U.P. & Another on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1728 of 2010
 

 
Petitioner :- M/S Durga Trading Company
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Vinod Kumar Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Passed over on behalf of petitioner.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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