Anil Kumar vs State Of U.P. And 3 Others
2014 Latest Caselaw 4587 ALL

Citation : 2014 Latest Caselaw 4587 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Anil Kumar vs State Of U.P. And 3 Others on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 34257 of 2013
 

 
Petitioner :- Anil Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Nitin Raj,Raj Singh,Sujeet Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed by learned counsel for the petitioner, list in the next cause list.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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