Citation : 2014 Latest Caselaw 4580 ALL
Judgement Date : 20 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- MISC. COMPANY APPLICATION No. - 1 of 2013 Applicant :- B.I.F.R. Opposite Party :- M/S Kashipur Sugar Mills.Ltd. Counsel for Applicant :- O.P. Sharma (O.L.) Counsel for Opposite Party :- Rohit Agarwal,Vishal Kakkar Hon'ble Surya Prakash Kesarwani,J.
Heard Sri Vishal Kakkar, learned counsel for official liquidator and Sri Nishant Mishra, learned counsel for the bidder M/s Infracon Limited, Dehradoon (Uttrakhand).
Sri Nishant Mishra submits that a supplementary objection dated 23.7.2014 has been filed. The counsel for official liquidator prays and is allowed three weeks time to file report with regard to said objection.
List on 10.9.2014.
Order Date :- 20.8.2014
SKS
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