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Banwari Lal Mishra vs Ganpati Sahkari Awas Samiti Ltd. ...
2014 Latest Caselaw 4579 ALL

Citation : 2014 Latest Caselaw 4579 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
Banwari Lal Mishra vs Ganpati Sahkari Awas Samiti Ltd. ... on 20 August, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43096 of 2014
 

 
Petitioner :- Banwari Lal Mishra
 
Respondent :- Ganpati Sahkari Awas Samiti Ltd. Thru' Secy.
 
Counsel for Petitioner :- Rajjan Singh Yadav
 
Counsel for Respondent :- Shri Kant Shukla
 

 
Hon'ble Abhinava Upadhya,J.

  Lay before another Bench after taking nomination from Hon'ble the Chief Justice/Senior Judge preferably by Tuesday, i.e., on 26.8.2014 as fresh.

When the case is listed next, the name of Sri R.P.Dubey be shown as counsel for the respondents.

Order Date :- 20.8.2014

SKM

 

 

 
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