Citation : 2014 Latest Caselaw 4574 ALL
Judgement Date : 20 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 455 of 2005 Appellant :- Commissioner Of Income Tax, Meerut And Another Respondent :- M/S Paswara Papers (P) Ltd., Meerut Counsel for Appellant :- Sc,A.N. Mahajan,B. Agrawal Counsel for Respondent :- R.R.Agrawal Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The cases of Sri Suyash Agarwal, learned counsel for the respondent are adjourned till 22.08.2014.
List thereafter.
Order Date :- 20.8.2014
pp/
(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)
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