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The Commissioner Of Income Tax And ... vs M/S Brass City Creations
2014 Latest Caselaw 4573 ALL

Citation : 2014 Latest Caselaw 4573 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
The Commissioner Of Income Tax And ... vs M/S Brass City Creations on 20 August, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 484 of 2012
 

 
Appellant :- The Commissioner Of Income Tax And Another
 
Respondent :- M/S Brass City Creations
 
Counsel for Appellant :- A. N. Mahajan,Dhananjai Awasthi
 
Counsel for Respondent :- Ashish Bansal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Steps taken.

Office to proceed.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.) 

 

 

 
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