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Durgawati Mishra vs Galaxy Mutual Benefit Co. Ltd., ...
2014 Latest Caselaw 4572 ALL

Citation : 2014 Latest Caselaw 4572 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
Durgawati Mishra vs Galaxy Mutual Benefit Co. Ltd., ... on 20 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- COMPANY PETITION No. - 61 of 2000
 

 
Petitioner :- Durgawati Mishra
 
Respondent :- Galaxy Mutual Benefit Co. Ltd., Varanasi
 
Counsel for Petitioner :- P.K.Singh,O.L. O.P. Sharma,Raj Nath N. Shukla
 
Counsel for Respondent :- Hariom Yadav,N.K.Singh,O.L. U.S. Patole,P.K. Kashyap
 

 
Hon'ble Surya Prakash Kesarwani,J.

List on 17.9.2014 for consideration of OL Report No. JUDL/226 of 2014.

Order Date :- 20.8.2014

SKS

 

 

 
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