M/S Uday Mannu &Co.; Thru' Its ... vs The Chairman Railway Board New ...
2014 Latest Caselaw 4569 ALL

Citation : 2014 Latest Caselaw 4569 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

M/S Uday Mannu &Co.; Thru' Its ... vs The Chairman Railway Board New ... on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 79 of 2010
 

 
Applicant :- M/S Uday Mannu &Co. Thru' Its Proprietor Village-Agras
 
Opposite Party :- The Chairman Railway Board New Delhi & Others
 
Counsel for Applicant :- Krishna Mohan
 
Counsel for Opposite Party :- Govind Saran
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Krishna Mohan, learned counsel for the applicant and Sri Govind Saran, learned counsel for the respondent.

Put up tomorrow for further hearing.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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