M/S Stern Leather, Export vs Commisisoner Of Central Excise
2014 Latest Caselaw 4566 ALL

Citation : 2014 Latest Caselaw 4566 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

M/S Stern Leather, Export vs Commisisoner Of Central Excise on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE APPEAL No. - 130 of 2012
 

 
Appellant :- M/S Stern Leather, Export
 
Respondent :- Commisisoner Of Central Excise
 
Counsel for Appellant :- S.D. Singh,B.S.Pandey,Krishna Dev Vyas
 
Counsel for Respondent :- Sr. S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Three weeks and no more time is allowed to the appellant to file paper book.

List thereafter.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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