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Surendra vs State Of U.P. Thru' Secry. And 3 ...
2014 Latest Caselaw 4532 ALL

Citation : 2014 Latest Caselaw 4532 ALL
Judgement Date : 19 August, 2014

Allahabad High Court
Surendra vs State Of U.P. Thru' Secry. And 3 ... on 19 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 55754 of 2013
 

 
Petitioner :- Surendra
 
Respondent :- State Of U.P. Thru' Secry. And 3 Others
 
Counsel for Petitioner :- Satendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 19.8.2014

SKS

 

 

 
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