Citation : 2014 Latest Caselaw 4528 ALL
Judgement Date : 19 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 17778 of 2014 Petitioner :- Nebu Lal And Another Respondent :- The D.D.C. And 4 Ors. Counsel for Petitioner :- R.N. Yadav Counsel for Respondent :- C.S.C.,B.L. Verma Hon'ble Anjani Kumar Mishra,J.
List in the next cause list.
Interim order already granted shall continue to operate till the next date of listing.
Order Date :- 19.8.2014
SKS
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