Mukesh Paliwal vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 4520 ALL

Citation : 2014 Latest Caselaw 4520 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Mukesh Paliwal vs State Of U.P. And 4 Ors. on 19 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 31050 of 2014
 

 
Petitioner :- Mukesh Paliwal
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Amitabh Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Sri Amitabh Singh, learned counsel for the petitioner, on the basis of instructions received, submits that the petitioner is prepared to deposit the amount as shown in the calculation sheet supplied by the learned counsel for the respondents, within 15 days from today.

Learned counsel for the respondent-authority prays for time to obtain instructions from the authority.

Put up day after tomorrow.

Order Date :- 19.8.2014

Ajay

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