Kuldeep Singh & 2 Others vs State Of U.P. & 3 Others
2014 Latest Caselaw 4517 ALL

Citation : 2014 Latest Caselaw 4517 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Kuldeep Singh & 2 Others vs State Of U.P. & 3 Others on 19 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 42173 of 2014
 

 
Petitioner :- Kuldeep Singh & 2 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Uma Nath Pandey,K.R. Sirohi
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Learned counsel for the respondent states that the instructions as desired by the Court on 13.08.2014 shall be available by tomorrow.

Put up day after tomorrow.

Order Date :- 19.8.2014

Ajay

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