Dr. Sweta Gautam vs State Of U.P. Thru Secy. And ...
2014 Latest Caselaw 4516 ALL

Citation : 2014 Latest Caselaw 4516 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Dr. Sweta Gautam vs State Of U.P. Thru Secy. And ... on 19 August, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 42805 of 2014
 

 
Petitioner :- Dr. Sweta Gautam
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Counsel for Petitioner :- Rajesh Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, put up on 25th August, 2014, as fresh.

In the meantime, learned Standing Counsel may obtain instruction as to whether payment has been made to the petitoner or not.

Order Date :- 19.8.2014

M.A.A.

(A.R. Masoodi, J.) ( S.K. Singh, J.)

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