Prabhas Singh vs D.D.C. & Others
2014 Latest Caselaw 4512 ALL

Citation : 2014 Latest Caselaw 4512 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Prabhas Singh vs D.D.C. & Others on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 33054 of 1999
 

 
Petitioner :- Prabhas Singh
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- S.K. Singh
 
Counsel for Respondent :- C.S.C,Ratnesh Kumar Pandey,S.K. Singh,Triloki Nath Tiwari
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 19.8.2014

SKS

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