Abdul Kalam vs State Of U.P. & 2 Others
2014 Latest Caselaw 4505 ALL

Citation : 2014 Latest Caselaw 4505 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Abdul Kalam vs State Of U.P. & 2 Others on 19 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 42534 of 2014
 

 
Petitioner :- Abdul Kalam
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Pankaj Roy
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Supplementary affidavit filed today, is taken on record.

Learned Standing Counsel represents respondent no. 1.

Issue notice to respondent nos.2 and 3 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

List after service of notice.

Order Date :- 19.8.2014

SKM

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