Anil Kumar Middha vs Lucknow Nagar Nigam & Anr.
2014 Latest Caselaw 4500 ALL

Citation : 2014 Latest Caselaw 4500 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Anil Kumar Middha vs Lucknow Nagar Nigam & Anr. on 19 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 6281 of 2003
 

 
Petitioner :- Anil Kumar Middha
 
Respondent :- Lucknow Nagar Nigam & Anr.
 
Counsel for Petitioner :- Shakeel Ahmad
 
Counsel for Respondent :- R.K. Singh,C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard.

This petition is listed in the category of old case/ cases classified as likely to be infructuous. This writ petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly this petition is disposed of.

Order Date :- 19.8.2014

RPD

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