Baleshwar Yadav vs State Of U.P. And 2 Others
2014 Latest Caselaw 4498 ALL

Citation : 2014 Latest Caselaw 4498 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Baleshwar Yadav vs State Of U.P. And 2 Others on 19 August, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 42764 of 2014
 

 
Petitioner :- Baleshwar Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rahul Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, put up this matter on 22nd August, 2014, as fresh.

Order Date :- 19.8.2014

M.A.A.

(A.R. Masoodi, J.) ( S.K. Singh, J.)

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