Raj Kumar vs The D.D.C. And 10 Others
2014 Latest Caselaw 4497 ALL

Citation : 2014 Latest Caselaw 4497 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Raj Kumar vs The D.D.C. And 10 Others on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 30517 of 2014
 

 
Petitioner :- Raj Kumar
 
Respondent :- The D.D.C. And 10 Others
 
Counsel for Petitioner :- Ramendra Asthana
 
Counsel for Respondent :- C.S.C.,Kumar Anish,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 19.8.2014

SKS

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