Samar Singh vs D.D.C., Kanpur Nagar And Others
2014 Latest Caselaw 4496 ALL

Citation : 2014 Latest Caselaw 4496 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Samar Singh vs D.D.C., Kanpur Nagar And Others on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 18521 of 2001
 

 
Petitioner :- Samar Singh
 
Respondent :- D.D.C., Kanpur Nagar And Others
 
Counsel for Petitioner :- S.P. Srivastava
 
Counsel for Respondent :- C.S.C.,A.K. Sachan
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 19.8.2014

SKS

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