Ishaq And 4 Ors. vs D.D.C. And 12 Ors.
2014 Latest Caselaw 4494 ALL

Citation : 2014 Latest Caselaw 4494 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Ishaq And 4 Ors. vs D.D.C. And 12 Ors. on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27257 of 2013
 

 
Petitioner :- Ishaq And 4 Ors.
 
Respondent :- D.D.C. And 12 Ors.
 
Counsel for Petitioner :- Sharfuddin Ahmad,Omkar Nath Rai,Uttar Kumar Goswami
 
Counsel for Respondent :- C.S.C.,J P Pandey,Juned Alam
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 19.8.2014

SKS

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